Rakshit Vishnoie vs State Of U.P. & 2 Others
2015 Latest Caselaw 228 ALL

Citation : 2015 Latest Caselaw 228 ALL
Judgement Date : 29 April, 2015

Allahabad High Court

Rakshit Vishnoie vs State Of U.P. & 2 Others on 29 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24261 of 2015
 

 
Petitioner :- Rakshit Vishnoie
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ranvir Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

It is asserted by the petitioner that although he appeared in all the examination papers, the marksheet issued to him shows him as absent in as many as 5 papers.

Learned Standing Counsel prays for time to complete his instructions.

Accordingly and on his request, let this petition be included in the list of fresh cases of 12th May, 2015.

Order Date :- 29.4.2015

Arun K. Singh

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