Km. Ishrat Sagir vs State Of U.P. And 2 Others
2015 Latest Caselaw 224 ALL

Citation : 2015 Latest Caselaw 224 ALL
Judgement Date : 29 April, 2015

Allahabad High Court

Km. Ishrat Sagir vs State Of U.P. And 2 Others on 29 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20399 of 2015
 

 
Petitioner :- Km. Ishrat Sagir
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sudhir Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for some further time to complete his instructions/file a response on this petition.

Accordingly, let this petition be included in the list of fresh cases of 6th May, 2015.

Order Date :- 29.4.2015

Arun K. Singh

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