Food Corporation Of India vs M/S Gopal Rice Mill & Another
2015 Latest Caselaw 222 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Condonation Application No.62323 of 2011
 
in
 

 
Case :- FIRST APPEAL No. - 293 of 1995
 

 
Appellant :- Food Corporation Of India
 
Respondent :- M/S Gopal Rice Mill & Another
 
Counsel for Appellant :- G.C.Bhattacharya,Satya Prakash
 
Counsel for Respondent :- S.C.,A.K. Goyal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.  Perused the order dated 28.4.2015, notices were issued to the proposed legal heirs.  Neither it has been received back nor acknowledgment is received.  Service is deemed sufficient.

2.  Heard Sri Satya Prakash, learned counsel appearing for the appellant and Sri A. K. Goyal, learned counsel appearing for the respondent No.1.

3.  Cause shown for delay is sufficient. Delay in filing the substitution application has been explained satisfactory. It is hereby condoned.

4.  Application is accordingly, allowed.

Order Date :- 29.4.2015

Pr/-

Civil Misc. Substitution Application No.62325 of 2011

in

Case :- FIRST APPEAL No. - 293 of 1995

Appellant :- Food Corporation Of India

Respondent :- M/S Gopal Rice Mill & Another

Counsel for Appellant :- G.C.Bhattacharya,Satya Prakash

Counsel for Respondent :- S.C.,A.K. Goyal

Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.  Heard .

2.  Allowed.

3.  Abatement of appeal is set aside and substitution application is allowed.

4.  Let substitution be carried out during the course of day. 

Order Date :- 29.4.2015

Pr/-

Case :- FIRST APPEAL No. - 293 of 1995

Appellant :- Food Corporation Of India

Respondent :- M/S Gopal Rice Mill & Another

Counsel for Appellant :- G.C.Bhattacharya,Satya Prakash

Counsel for Respondent :- S.C.,A.K. Goyal

Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Dismissed.

For detailed orders, see our order of date passed on First Appeal No.294 of 1995 (Food Corporation of India Vs. M/s Hanuman Rice Mills & another).

Order Date :- 29.4.2015

Pr/-