Ram Nagina Singh vs Jai Prakash Singh And Others
2015 Latest Caselaw 209 ALL

Citation : 2015 Latest Caselaw 209 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Ram Nagina Singh vs Jai Prakash Singh And Others on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 726 of 2009
 

 
Petitioner :- Ram Nagina Singh
 
Respondent :- Jai Prakash Singh And Others
 
Counsel for Petitioner :- Krishnaji Shukla,Arvind Kumar Rai
 
Counsel for Respondent :- S.C.,Ajay Sengar,Arun Kumar,C.S.Gautam,K.S. Mishra,O.P.Singh Sikarwar,R.S.Misra,Sc,Sushil Kumar Pandey
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on account of illness of Sri Arvind Kumar Rai, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 28.4.2015

Ashish Pd.

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