Sudhakar Pandey And Another vs Salat And Others
2015 Latest Caselaw 208 ALL

Citation : 2015 Latest Caselaw 208 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Sudhakar Pandey And Another vs Salat And Others on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28181 of 2011
 

 
Petitioner :- Sudhakar Pandey And Another
 
Respondent :- Salat And Others
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- Madan Mohan Srivastava,Shiva.Kant.Srivastava
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is adjourned on account of illness of Sri Arun Kumar Singh, learned counsel for the petitioners.

Order Date :- 28.4.2015

Ashish Pd.

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