Sukhbir Singh And Others vs Shri Shail Kumar Jain And Others
2015 Latest Caselaw 207 ALL

Citation : 2015 Latest Caselaw 207 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Sukhbir Singh And Others vs Shri Shail Kumar Jain And Others on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 59795 of 2012
 

 
Petitioner :- Sukhbir Singh And Others
 
Respondent :- Shri Shail Kumar Jain And Others
 
Counsel for Petitioner :- Ashok Kumar Tripathi
 
Counsel for Respondent :- Rohit Agarwal
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is adjourned on account of illness of Sri Rohit Agarwal, learned counsel for the respondents.

Order Date :- 28.4.2015

Ashish Pd.

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