C/M Shri Nehru Junior High School ... vs State Of U.P. & 3 Others
2015 Latest Caselaw 206 ALL

Citation : 2015 Latest Caselaw 206 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

C/M Shri Nehru Junior High School ... vs State Of U.P. & 3 Others on 28 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24131 of 2015
 

 
Petitioner :- C/M Shri Nehru Junior High School Thru' Its Manager
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Shukla,N.L. Pandey
 
Counsel for Respondent :- C.S.C.,K.K. Chand
 

 
Hon'ble Yashwant Varma,J.

On a request made by Sri M.C. Chaturvedi who has appeared on instructions on behalf of respondent No. 4, let this petition be included in the list of fresh cases of 4th May, 2015

Order Date :- 28.4.2015

Arun K. Singh

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