Km. Azra Khanam vs State Of U.P. & 3 Others
2015 Latest Caselaw 205 ALL

Citation : 2015 Latest Caselaw 205 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Km. Azra Khanam vs State Of U.P. & 3 Others on 28 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23888 of 2015
 

 
Petitioner :- Km. Azra Khanam
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Mohammad Asif
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner prays that he be permitted to file an Application for Amendment in this writ petition.

The prayer so made is allowed.

Let this petition be included in the list of fresh case of 13th May, 2015.

Order Date :- 28.4.2015

Arun K. Singh

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