Mohd.Hasan vs Masjid Ahenaf Sakin And Others
2015 Latest Caselaw 203 ALL

Citation : 2015 Latest Caselaw 203 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Mohd.Hasan vs Masjid Ahenaf Sakin And Others on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 36241 of 2012
 

 
Petitioner :- Mohd.Hasan
 
Respondent :- Masjid Ahenaf Sakin And Others
 
Counsel for Petitioner :- Mahboob Ahmad Siddiqui
 
Counsel for Respondent :- D.P.Misra,Mahboob Ahmad,S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on the request made by learned counsel for the respondents.

Order Date :- 28.4.2015

Ashish Pd.

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