Smt. Kusum Lata Sharma vs The Commissioner, Allahabad & ...
2015 Latest Caselaw 202 ALL

Citation : 2015 Latest Caselaw 202 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Smt. Kusum Lata Sharma vs The Commissioner, Allahabad & ... on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 17527 of 1999
 

 
Petitioner :- Smt. Kusum Lata Sharma
 
Respondent :- The Commissioner, Allahabad & Another
 
Counsel for Petitioner :- Prakash Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is passed over for the day on the request made by learned Standing Counsel.

List in the next cause list.

Order Date :- 28.4.2015

Ashish Pd.

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