Virendra Singh And 5 Others vs M/S Bds Cold Storage Pvt. Ltd.
2015 Latest Caselaw 200 ALL

Citation : 2015 Latest Caselaw 200 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Virendra Singh And 5 Others vs M/S Bds Cold Storage Pvt. Ltd. on 28 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- COMPANY APPLICATION No. - 11 of 2015
 

 
Applicant :- Virendra Singh And 5 Others
 
Opposite Party :- M/S BDS Cold Storage Pvt. Ltd.
 
Counsel for Applicant :- Uma Nath Pandey
 

 
Hon'ble Yashwant Varma,J.

Issue notice to respondent-Company returnable within four weeks.

The notice issued by this Court shall indicate that this matter will be called on in Court on 27th May, 2015.

The respondent-Company may file its response on this petition in the meanwhile.

Learned counsel for the petitioner shall take steps for service within a period of one week.

Order Date :- 28.4.2015

Arun K. Singh

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