Alkesh Mithal And Others vs Satyaprakash Mithal And Others
2015 Latest Caselaw 199 ALL

Citation : 2015 Latest Caselaw 199 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Alkesh Mithal And Others vs Satyaprakash Mithal And Others on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 61371 of 2012
 

 
Petitioner :- Alkesh Mithal And Others
 
Respondent :- Satyaprakash Mithal And Others
 
Counsel for Petitioner :- Rohit Agarwal
 
Counsel for Respondent :- Manish Kumar Jain,S.C.
 
Hon'ble Ashwani Kumar Mishra,J.

The case is adjourned on account of illness slip of Rohit Agarwal, learned counsel for the petitioner.

List peremptorily in the next cause list.

Order Date :- 28.4.2015

Ashish Pd.

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