Shardul Vikram Gupta vs M.G.Kashi Vidyapeeth Varanasi & ...
2015 Latest Caselaw 198 ALL

Citation : 2015 Latest Caselaw 198 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Shardul Vikram Gupta vs M.G.Kashi Vidyapeeth Varanasi & ... on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 50424 of 2009
 

 
Petitioner :- Shardul Vikram Gupta
 
Respondent :- M.G.Kashi Vidyapeeth Varanasi & Another
 
Counsel for Petitioner :- Ashish Kumar Rivastava
 
Counsel for Respondent :- Anil Tiwari,Ajit Kr. Singh,S.C.,V.K. Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is adjourned on account of illness slip of Ashish Kumar Shrivastava, learned counsel for the petitioner.

Order Date :- 28.4.2015

Ashish Pd.

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