Bheekha vs Board Of Revenue, Allahabad & ...
2015 Latest Caselaw 196 ALL

Citation : 2015 Latest Caselaw 196 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Bheekha vs Board Of Revenue, Allahabad & ... on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 33620 of 2000
 

 
Petitioner :- Bheekha
 
Respondent :- Board Of Revenue, Allahabad & Others
 
Counsel for Petitioner :- S.R.Verma
 
Counsel for Respondent :- C.S.C.,Amresh Malviya,V.K. Srivastava
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on the request made by Sri S.R. Verma, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 28.4.2015

Ashish Pd.

Download the LatestLaws.com Mobile App