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Chhotey Lal And Others vs State Of U.P. & Others
2015 Latest Caselaw 195 ALL

Citation : 2015 Latest Caselaw 195 ALL
Judgement Date : 28 April, 2015

Allahabad High Court
Chhotey Lal And Others vs State Of U.P. & Others on 28 April, 2015
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25345 of 2000
 

 
Petitioner :- Chhotey Lal And Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rakesh Tiwari,B.N.Singh,D.P.Singh,H.N. Singh
 
Counsel for Respondent :- C.S.C.,Shakti Swarup Nigam
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on the request made by Sri Shakti Swarup Nigam, learned counsel for the respondents.

List in the week commencing 11.5.2015.

Order Date :- 28.4.2015

Ashish Pd.

 

 

 
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