Shiv Prasad Srivastava vs Gulam Ambiya & Another
2015 Latest Caselaw 194 ALL

Citation : 2015 Latest Caselaw 194 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Shiv Prasad Srivastava vs Gulam Ambiya & Another on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 56743 of 2009
 

 
Petitioner :- Shiv Prasad Srivastava
 
Respondent :- Gulam Ambiya & Another
 
Counsel for Petitioner :- M.P. Sinha,Sharad Ranjan Nigam
 
Counsel for Respondent :- S.C.,G.S.Srivastava,S.K. Dubey
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on account of illness of Sri Sharad Ranjan Nigam, learned counsel for the petitioner.

Order Date :- 28.4.2015

Ashish Pd.

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