Sahabjan vs Addl. District Judge Court No. 1 ...
2015 Latest Caselaw 193 ALL

Citation : 2015 Latest Caselaw 193 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Sahabjan vs Addl. District Judge Court No. 1 ... on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 65621 of 2009
 

 
Petitioner :- Sahabjan
 
Respondent :- Addl. District Judge Court No. 1 Mau
 
Counsel for Petitioner :- Suresh Kr. Srivastava
 
Counsel for Respondent :- S.C.,M.S.Ansari
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is adjourned on account of illness slip of Sri Suresh Kumar Srivastava, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 28.4.2015

Ashish Pd.

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