Ziledar vs Lal Mani And Others
2015 Latest Caselaw 191 ALL

Citation : 2015 Latest Caselaw 191 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Ziledar vs Lal Mani And Others on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 2894 of 2013
 

 
Petitioner :- Ziledar
 
Respondent :- Lal Mani And Others
 
Counsel for Petitioner :- M. Sarwar Khan
 
Counsel for Respondent :- Mahesh Narain Singh,Muktesh Kumar Singh,S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is adjourned on account of illness slip of Sri M.Sarwar Khan, learned counsel for the petitioner.

Order Date :- 28.4.2015

Ashish Pd.

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