Viswanath Yadav & Others vs Collector Mau & Others
2015 Latest Caselaw 190 ALL

Citation : 2015 Latest Caselaw 190 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Viswanath Yadav & Others vs Collector Mau & Others on 28 April, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28490 of 1999
 

 
Petitioner :- Viswanath Yadav & Others
 
Respondent :- Collector Mau & Others
 
Counsel for Petitioner :- S.K. Srivastava
 
Counsel for Respondent :- C.S.C.,M.S. Chauhan,Satyendra Pratap Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is adjourned on account of illness slip of Sri S.K.Srivastava, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 28.4.2015

Ashish Pd.

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