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Awadh Bihari And Anr. vs Addl.Commissioner And Ors.
2015 Latest Caselaw 189 ALL

Citation : 2015 Latest Caselaw 189 ALL
Judgement Date : 28 April, 2015

Allahabad High Court
Awadh Bihari And Anr. vs Addl.Commissioner And Ors. on 28 April, 2015
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25191 of 2000
 

 
Petitioner :- Awadh Bihari And Anr.
 
Respondent :- Addl.Commissioner And Ors.
 
Counsel for Petitioner :- O.N.Mishra
 
Counsel for Respondent :- C.S.C.,A.K. Dwivedi,Anuj Kumar
 

 
Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on illness slip of Sri O.N.Mishra, learned counsel for the petitioner.

Order Date :- 28.4.2015

Ashish Pd.

 

 

 
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