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Smt. Vimla Devi vs Prescribed Authority/Chief ...
2015 Latest Caselaw 187 ALL

Citation : 2015 Latest Caselaw 187 ALL
Judgement Date : 28 April, 2015

Allahabad High Court
Smt. Vimla Devi vs Prescribed Authority/Chief ... on 28 April, 2015
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30432 of 2012
 

 
Petitioner :- Smt. Vimla Devi
 
Respondent :- Prescribed Authority/Chief Judicial Magistrate And Another
 
Counsel for Petitioner :- Vivek Kumar Singh,A.K. Singh,Ajay Kumar Singh,Rajesh Kumar Shukla
 
Counsel for Respondent :- S.C.,Anurag Mishra
 

 
Hon'ble Ashwani Kumar Mishra,J.

This is fourth consecutive request for adjournment on account of illness of Sri Rajesh Kumar Shukla, learned counsel for the petitioner.

List peremptorily in the next cause.

Order Date :- 28.4.2015

Ashish Pd.

 

 

 
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