Shiv Prakash Mishra vs State Of U.P. & 2 Others
2015 Latest Caselaw 186 ALL

Citation : 2015 Latest Caselaw 186 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Shiv Prakash Mishra vs State Of U.P. & 2 Others on 28 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24029 of 2015
 

 
Petitioner :- Shiv Prakash Mishra
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- L.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

It is contended that the petitioner has been wrongly shown as being absent in the Paper of Elementary Mathematics.

Learned counsel appearing for the contesting respondents prays for and is granted three weeks' time to obtain instructions/file response.

List this matter upon expiry of the aforesaid period.

Order Date :- 28.4.2015

Arun K. Singh

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