Ravi Kumar Sachdeva & Another vs State Of U.P. & Others
2015 Latest Caselaw 185 ALL

Citation : 2015 Latest Caselaw 185 ALL
Judgement Date : 28 April, 2015

Allahabad High Court

Ravi Kumar Sachdeva & Another vs State Of U.P. & Others on 28 April, 2015

Bench: Arun Tandon, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 119 of 2011
 

 
Petitioner :- Ravi Kumar Sachdeva & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Santosh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Dr. Satish Chandra,J.

Dismissed.

For order, see our order of date passed on the memo of Writ Petition No. 801 of 2010.

Order Date :- 28.4.2015

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