Ashok Singh vs Chaudhary Charan Singh ...
2015 Latest Caselaw 174 ALL

Citation : 2015 Latest Caselaw 174 ALL
Judgement Date : 27 April, 2015

Allahabad High Court

Ashok Singh vs Chaudhary Charan Singh ... on 27 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 19280 of 2015
 

 
Petitioner :- Ashok Singh
 
Respondent :- Chaudhary Charan Singh University & Another
 
Counsel for Petitioner :- Roshan Kumar Singh
 
Counsel for Respondent :- Anurag Khanna
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner prays for and is granted one week's time to file a Supplementary Affidavit bringing on record certain fresh documents.

List this petition on 4th May, 2015.

Order Date :- 27.4.2015

Arun K. Singh

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