Smt. Phoolpatti Devi And 3 Others vs In Matter Of The Goods Of ...
2015 Latest Caselaw 170 ALL

Citation : 2015 Latest Caselaw 170 ALL
Judgement Date : 27 April, 2015

Allahabad High Court

Smt. Phoolpatti Devi And 3 Others vs In Matter Of The Goods Of ... on 27 April, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- TESTAMENTARY CASES No. - 33 of 2014
 

 
Petitioner :- Smt. Phoolpatti Devi And 3 Others
 
Respondent :- In Matter Of The Goods Of Late.Smt.Lakhanai @ Lakhwanti Devi
 
Counsel for Petitioner :- R.K. Upadhyay
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard learned counsel for the petitioner.

The amendment application is allowed.

Let the amendment be incorporated by the next date fixed.

List in the next cause list.

Order Date :- 27.4.2015

Priyanka

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