Prabhat Kumar Singh And Another vs State Of U.P. And Another
2015 Latest Caselaw 169 ALL

Citation : 2015 Latest Caselaw 169 ALL
Judgement Date : 27 April, 2015

Allahabad High Court

Prabhat Kumar Singh And Another vs State Of U.P. And Another on 27 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 11038 of 2015
 

 
Applicant :- Prabhat Kumar Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajendra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of the learned counsel for the applicant, let this application be included in the list of fresh cases of 29th April, 2015.

Order Date :- 27.4.2015

Arun K. Singh

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