Rita vs State Of U.P. & 3 Others
2015 Latest Caselaw 168 ALL

Citation : 2015 Latest Caselaw 168 ALL
Judgement Date : 27 April, 2015

Allahabad High Court

Rita vs State Of U.P. & 3 Others on 27 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 19719 of 2015
 

 
Petitioner :- Rita
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Bipin Kumar Rao
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Supplementary Affidavit filed today is taken on record.

Learned Standing Counsel prays for and is granted three weeks' time to file Counter Affidavit.

Let this petition be listed upon expiry of the aforesaid period.

Order Date :- 27.4.2015

Arun K. Singh

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