C/M Sri Sudama Shiksha Sansthan ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 167 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 
Case :- WRIT - C No. - 17106 of 2015
 
Petitioner :- C/M Sri Sudama Shiksha Sansthan And Another
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Girish Kumar Singh,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,R.A. Akhtar
 
Hon'ble Yashwant Varma,J.

Civil Misc. Amendment Application No. Nil of 2015:

The Amendment Application is allowed.

Learned counsel for the petitioner make appropriate amendments during the course of the day.

Civil Misc. Correction Application No. 137950 of 2015:

Consequent to the amendment carried out today, the Correction Application is allowed.

Necessary corrections, in the order dated 31st March, 2015 are incorporated accordingly.

Order Date :- 27.4.2015/Arun K. Singh

Hon'ble Yashwant Varma,J.

Allowed.

For orders, see order of the date passed on the order Sheet.

Order Date :- 27.4.2015

Arun K. Singh(Amendment Apln. no. Nil/15)

Hon'ble Yashwant Varma,J.

Allowed.

For orders, see order of the date passed on the order Sheet.

Order Date :- 27.4.2015

Arun K. Singh(Correction Apln. no. 137950/15)