Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

C/M Sri Gokul Prasad Balika ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 166 ALL

Citation : 2015 Latest Caselaw 166 ALL
Judgement Date : 27 April, 2015

Allahabad High Court
C/M Sri Gokul Prasad Balika ... vs State Of U.P. And 3 Ors. on 27 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 15968 of 2015
 

 
Petitioner :- C/M Sri Gokul Prasad Balika Uchchatar Madhyamik And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- A.K. Malviya,C.P. Kushwaha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Civil Misc. Correction Application No. 145360 of 2015:

Correction Application is Allowed.

In the order dated 26th March, 2015, the date in paragraph No. 1 shall stand corrected to be read as "8th January, 2015" in place of 18th January, 2015, in third line of paragraph no. 2, the year 2001 be read as "2002" and in the fifth line of first paragraph of the second page, the year 1988 be read as "1986".

Order Date :- 27.4.2015

Arun K. Singh

Hon'ble Yashwant Varma, J.

Allowed.

For orders, see order of the date passed on Order Sheet.

Order date:27.4.2015/Arun K. Singh(Appln. No. 145360/15)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter