Prem Shankar Chaubey vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 164 ALL

Citation : 2015 Latest Caselaw 164 ALL
Judgement Date : 27 April, 2015

Allahabad High Court

Prem Shankar Chaubey vs State Of U.P. And 4 Ors. on 27 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 16094 of 2015
 

 
Petitioner :- Prem Shankar Chaubey
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- O.P. Tiwari,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Pradeep Kumar
 

 
Hon'ble Yashwant Varma,J.

Civil Misc. Correction Application No. 136128 of 2015:

Correction Application is allowed.

In the order dated 16th April, 2015, the counsel's name "Sri R.K. Tiwari" occuring in second line of Para 1 at page 1 shall stand corrected to be read as "Sri O.P. Tiwari" and the date "16th October, 2015" shall stand corrected to be read as "16th January, 2015" occuring in the last line of para no. 2 at Page 6.

Order Date :- 27.4.2015

Arun K. Singh

Hon'ble Yashwant Varma, J.

Allowed.

For orders, see order of the date passed on the Order Sheet.

Order Date :- 27.4.2015

Arun K. Singh(Apln. no.136128/15)