Mannu Mishra And Others vs State
2015 Latest Caselaw 155 ALL

Citation : 2015 Latest Caselaw 155 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

Mannu Mishra And Others vs State on 24 April, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 309 of 1993
 

 
Revisionist :- Mannu Mishra And Others
 
Opposite Party :- State
 
Counsel for Revisionist :- 
 
Counsel for Opposite Party :- A.G.A
 

 
Hon'ble Sudhir Agarwal,J.

1. Issue notice to the revisionists to engage another counsel.

2. List after service of notice.

Order Date :- 24.4.2015

Ashish Pd.

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