Citation : 2015 Latest Caselaw 153 ALL
Judgement Date : 24 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 33866 of 2014 Petitioner :- C/M Gramin Vikas Inter College Thru' Manager & Another Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- P.N. Tripathi,Ashok Khare Counsel for Respondent :- C.S.C.,D.S.M. Tripathi,R.N. Yadav Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 24.4.2015
Arun K. Singh
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