Surendra Singh vs State
2015 Latest Caselaw 151 ALL

Citation : 2015 Latest Caselaw 151 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

Surendra Singh vs State on 24 April, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 395 of 1993
 

 
Revisionist :- Surendra Singh
 
Opposite Party :- State
 
Counsel for Revisionist :- R.B.Sahai
 
Counsel for Opposite Party :- Aga
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on account of illness of Sri R.B.Sahai, learned counsel for the revisionist.

2. List peremptorily in the next cause list.

Order Date :- 24.4.2015

Ashish Pd.

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