A.Prasad Gupta vs State
2015 Latest Caselaw 148 ALL

Citation : 2015 Latest Caselaw 148 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

A.Prasad Gupta vs State on 24 April, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 391 of 1993
 

 
Revisionist :- A.Prasad Gupta
 
Opposite Party :- State
 
Counsel for Revisionist :- R.K. Awasthi
 
Counsel for Opposite Party :- A.G.A
 

 
Hon'ble Sudhir Agarwal,J.

1. Heard Sri Rajesh Kumar Kannaujiya, Advocate holding brief of Sri R.K.Awasthi, learned counsel for the revisionist.

2. By efflux of time, this revision has become infructuous.

3. Accordingly, the revision is dismissed as infructuous.

Order Date :- 24.4.2015

Ashish Pd.

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