Jata Shankar And Others vs State Of U.P. And Another
2015 Latest Caselaw 145 ALL

Citation : 2015 Latest Caselaw 145 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

Jata Shankar And Others vs State Of U.P. And Another on 24 April, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 296 of 1993
 

 
Revisionist :- Jata Shankar And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- P.N. Tripathi
 
Counsel for Opposite Party :- A.G.A.,A.K. Malviya
 

 
Hon'ble Sudhir Agarwal,J.

1. The case is passed over on the illness of Sri P.N.Tripathi, learned counsel for the revisionists.

2. List in the next cause list peremptorily.

Order Date :- 24.4.2015

Ashish Pd.

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