Coates Of India Ltd. vs M/S Mitra Prakash Ltd.
2015 Latest Caselaw 141 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- COMPANY PETITION No. - 35 of 2000
 

 
Petitioner :- Coates Of India Ltd.
 
Respondent :- M/S Mitra Prakash Ltd.
 
Counsel for Petitioner :- Gopal Chandra Saxena,A.N. Mishra,A.N. Mitra,Ajal Krishna,B. Raj,B.K. Jha,Brij Gopal Tripathi,Brijesh Kr. Pandey,Jeetendra Pandey,Krishna Mohan,Manish Goyal,Navin Kr. Srivastava,O.L. O.P. Sharma,P.K. Ganguly,P.K. Sinha,Piyush Bhargava,Prakash Chandra Srivastav,Raj Nath N. Shukla,Rajeev Gupta,Rakesh Chandra Tiwari,Rakesh Kr. Pandey,Rakesh Kr. Yadav,Ram Kaushik,S. Jaiswal,S.R. Yadav,Sachindra Mohan,Shiv Bahadur Singh,Y.S. Saxena
 
Counsel for Respondent :- J. Nagar,Arun Kumar Singh,B.K. Tewari,Binod Kumar Jha,C.B. Yadav,C.P. Singh,C.S.C.,Kushal Kant,Miss Bushra Marium,Navin Sinha,O.L.B.K.L. Srivastava,P.K. Mukherji,Prateek Kumar,R.K. Pandey,Rahul Sahai,Ram Krishna,S. Narain Sinha,Siddharth,T.P. Singh,Taria Naiyer,U.P. Singh,V.K. Srivastava,V.K. Tiwari,V.V.Tiwari,Yashwant Verma
 

 
Hon'ble Yashwant Varma,J.

The OL Report No. Admin/70 of 2015 filed by the Official Liquidator shall be considered separately.

Post this matter in Chambers next Friday i.e. 1.5.2015.

Order Date :- 24.4.2015

Arun K. Singh