B.I.F.R. New Delhi vs M/S Alfa Springs Ltd. Kanpur
2015 Latest Caselaw 136 ALL

Citation : 2015 Latest Caselaw 136 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

B.I.F.R. New Delhi vs M/S Alfa Springs Ltd. Kanpur on 24 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- MISC. COMPANY APPLICATION No. - 1 of 2011
 

 
Applicant :- B.I.F.R. New Delhi
 
Opposite Party :- M/S Alfa Springs Ltd. Kanpur
 
Counsel for Applicant :- O.L. U.S. Patole,O.L. O.P. Sharma,Shubham Agrawal
 
Counsel for Opposite Party :- Ashish Mishra, Pratik J. Nagar, Saurabh Srivastava
 

 
Hon'ble Yashwant Varma,J.

On a request made by Sri Prakik J. Nagar, this matter shall stand adjourned today.

Let it be listed in Chambers next Friday i.e. 1st May, 2015.

He may file his objections in the meanwhile.

Order Date :- 24.4.2015

Arun K. Singh

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