M/S Kotak Mahindra Bank Limited vs M/S Elgin Mills Company Ltd
2015 Latest Caselaw 129 ALL

Citation : 2015 Latest Caselaw 129 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

M/S Kotak Mahindra Bank Limited vs M/S Elgin Mills Company Ltd on 24 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- COMPANY PETITION No. - 24 of 2009
 

 
Petitioner :- M/S Kotak Mahindra Bank Limited
 
Respondent :- M/S Elgin Mills Company Ltd
 
Counsel for Petitioner :- Om Prakash Mishra,Kirtika Singh,R.N.Singh
 
Counsel for Respondent :- A.K. Mishra, O.L. M.K. Bagri, O.L. O.P. Sharma, O.L. U.S. Patole, R.B. Singhal, S.K. Om, Subham Agrawal
 

 
Hon'ble Yashwant Varma,J.

The Official Liquidator has filed the OL Report No. Jud/68 of 2015. The Official Liquidator informs that the valuer appointed by him has sought further time to undertake and complete the exercise envisaged in terms of the directions issued by this Court on 20th March, 2015.

Accordingly, this matter shall stand adjourned for a period of three weeks.

List thereafter.

Order Date :- 24.4.2015

Arun K. Singh

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