Shri Sudhishta Baba Shikshan ... vs State Of U.P. & 4 Others
2015 Latest Caselaw 126 ALL

Citation : 2015 Latest Caselaw 126 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

Shri Sudhishta Baba Shikshan ... vs State Of U.P. & 4 Others on 24 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 66100 of 2014
 

 
Petitioner :- Shri Sudhishta Baba Shikshan Sansthan & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Anand Kumar Pandey,R.K. Ojha
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh,Brijesh Kumar Singh,Rajesh Kumar Singh
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 24.4.2015

Arun K. Singh

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