Citation : 2015 Latest Caselaw 124 ALL
Judgement Date : 24 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 406 of 1993 Revisionist :- Zamipal Singh Opposite Party :- State Counsel for Revisionist :- V.K. Nagaich Counsel for Opposite Party :- Aga Hon'ble Sudhir Agarwal,J.
1. Case is passed over on account of illness of Sri V.K.Nagaich, learned counsel for the revisionist.
2. List peremptorily in the next cause list.
Order Date :- 24.4.2015
Ashish Pd.
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