D.K. Singh And Others vs The Additional Sessions ...
2015 Latest Caselaw 123 ALL

Citation : 2015 Latest Caselaw 123 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

D.K. Singh And Others vs The Additional Sessions ... on 24 April, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5460 of 2002
 

 
Petitioner :- D.K. Singh And Others
 
Respondent :- The Additional Sessions Judge/Special Judge, Nips Act & Ors.
 
Counsel for Petitioner :- Yatindra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, List peremptorily on 1.5.2015.

Order Date :- 24.4.2015

Ashish Pd.

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