Ram Tirath vs D.D.C.Bahraich
2015 Latest Caselaw 110 ALL

Citation : 2015 Latest Caselaw 110 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

Ram Tirath vs D.D.C.Bahraich on 24 April, 2015

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CONSOLIDATION No. - 120 of 1999
 

 
Petitioner :- Ram Tirath
 
Respondent :- D.D.C.Bahraich
 
Counsel for Petitioner :- Anwar Hussain
 
Counsel for Respondent :- Chief Standing Counsel
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised. None appears for the petitioner.

The petition has been listed under the heading 'likely to be infructuous'.

Any objection has not been filed.

It appears that by efflux of time, the petition has become infructuous.

The writ petition is dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 24.4.2015

VNP/-

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