Kripa Shankar And Others vs D.D.C.Hardoi Camp At Unnao/Apar ...
2015 Latest Caselaw 109 ALL

Citation : 2015 Latest Caselaw 109 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

Kripa Shankar And Others vs D.D.C.Hardoi Camp At Unnao/Apar ... on 24 April, 2015

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CONSOLIDATION No. - 101 of 1999
 

 
Petitioner :- Kripa Shankar And Others
 
Respondent :- D.D.C.Hardoi Camp At Unnao/Apar Collector Unnao
 
Counsel for Petitioner :- R.K.S.Chauhan
 
Counsel for Respondent :- Chief Standing Counsel
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised. None appears for the petitioner.

The petition has been listed under the heading 'likely to be infructuous'.

Any objection has not been filed.

It appears that by efflux of time, the petition has become infructuous.

The writ petition is dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 24.4.2015

VNP/-

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