Citation : 2015 Latest Caselaw 107 ALL
Judgement Date : 24 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CONSOLIDATION No. - 111 of 1999 Petitioner :- Salik Ram Respondent :- D.D.C.Barabanki Camp At Bahraich And Others Counsel for Petitioner :- R.P.Pandey Counsel for Respondent :- Chief Standing Counsel Hon'ble Aditya Nath Mittal,J.
List has been revised. None appears for the petitioner.
The petition has been listed under the heading 'likely to be infructuous'.
Any objection has not been filed.
It appears that by efflux of time, the petition has become infructuous.
The writ petition is dismissed as infructuous.
Interim order, if any, stands vacated.
Order Date :- 24.4.2015
VNP/-
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