Nirmal Kumar Dwivedi vs Prin.Secy.Deptt.Of Rural Devp. ...
2014 Latest Caselaw 7220 ALL

Citation : 2014 Latest Caselaw 7220 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Nirmal Kumar Dwivedi vs Prin.Secy.Deptt.Of Rural Devp. ... on 26 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5464 of 2014
 

 
Petitioner :- Nirmal Kumar Dwivedi
 
Respondent :- Prin.Secy.Deptt.Of Rural Devp. Govt.Of U.P.Lko.And Ors.
 
Counsel for Petitioner :- O.P.Singh Sikarwar,Jay Prakash Singh
 
Counsel for Respondent :- Govt.Advocate,Bireshwar Nath
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Dismissed.

For orders, see our order of date passed in Writ Petition No.7806 (M/B) of 2009 (Satya Pal Singh Vs. State of U.P. and others).

Order Date :- 26.9.2014

akverma

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