Citation : 2014 Latest Caselaw 7215 ALL
Judgement Date : 26 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32360 of 2014 Applicant :- Dileep Opposite Party :- State Of U.P. Counsel for Applicant :- M.C. Tiwari,Kiran Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Heard learned counsel for the parties.
Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.
Order Date :- 26.9.2014
Ajay
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!