Lokendra Chauhan vs State Of U.P.
2014 Latest Caselaw 7208 ALL

Citation : 2014 Latest Caselaw 7208 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Lokendra Chauhan vs State Of U.P. on 26 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32359 of 2014
 

 
Applicant :- Lokendra Chauhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.C. Tiwari,Kiran Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list in the week commencing 27th October, 2014.

Order Date :- 26.9.2014

Ajay

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