Sudhanshu Mohta vs Smt. Prachi Mohta
2014 Latest Caselaw 7197 ALL

Citation : 2014 Latest Caselaw 7197 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Sudhanshu Mohta vs Smt. Prachi Mohta on 26 September, 2014

Bench: Rajes Kumar, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 1050 of 1999
 

 
Appellant :- Sudhanshu Mohta
 
Respondent :- Smt. Prachi Mohta
 
Counsel for Appellant :- Madan Mohan,Swapnil Kumar
 
Counsel for Respondent :- Amit Daga,Gauri Shankar Misra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Maheshwari,J.

With the consent of both the parties, list on 17.10.2014 at 2 'O' clock in Chambers for further hearing.

Order Date :- 26.9.2014

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