Rakesh Chandra Pandey vs State Of U.P. And 8 Ors
2014 Latest Caselaw 7195 ALL

Citation : 2014 Latest Caselaw 7195 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Rakesh Chandra Pandey vs State Of U.P. And 8 Ors on 26 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 53045 of 2014
 

 
Petitioner :- Rakesh Chandra Pandey
 
Respondent :- State Of U.P. And 8 Ors
 
Counsel for Petitioner :- Subhash Mani Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Put up this case alonwith Writ Petition No. 35501 of 2013 on 15.10.2014 as fresh.

Order Date :- 26.9.2014

SKS

Download the LatestLaws.com Mobile App