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Radha Sharan Gautam vs State Of U.P.
2014 Latest Caselaw 7193 ALL

Citation : 2014 Latest Caselaw 7193 ALL
Judgement Date : 26 September, 2014

Allahabad High Court
Radha Sharan Gautam vs State Of U.P. on 26 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32375 of 2014
 

 
Applicant :- Radha Sharan Gautam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Surat Patel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Connect with Crl. Misc. Bail Application No.32372 of 2014 (Ram Shankar Chaudhary Vs. State of U.P.) and list accordingly.

Order Date :- 26.9.2014

Ajay

 

 

 
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